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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in Rajasthan Drugs (Control) Ordinance, 1949

(c)sell, agree to sell or offer for sale to any person in any one transaction, a quantity of any [drug] [Substituted by Rajasthan Act 15 of 1950.] exceeding the maximum fixed by notification under clause (c) of sub-section (1) of Section 4.