Section 38(1)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

(a)all constituencies shall, as far as practicable, be delimited in such manner that the ratio between the population of each of such constituencies and the total population of the Capital is the same; and

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NCT Delhi - Subsection

Section 38(1)(a) in The Government Of National Capital Territory Of Delhi Act, 1991