Orissa High Court
Ajmer Khan vs State Of Odisha ... Opposite Party on 17 October, 2025
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.6708 of 2025
Ajmer Khan ... Petitioner
None
-versus-
State of Odisha ... Opposite Party
Mr. P. Satpathy, Addl. PP
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
17.10.2025 Order No.
04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. None appears for the petitioner at the time of call, but when the matter was initially called out, a Passover was sought for. Further, on the last date also a Passover was sought for, but when the matter was again called out after Passover, adjournment was sought for on the ground of illness of mother of the learned counsel for the petitioner.
3. In such view of the matter, granting last chance to the petitioner, list this matter in the week commencing from 27.10.2025.
(G. Satapathy) Judge Subhasmita Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Sr. Stenographer Reason: Authentication Location: High Court of Orissa Date: 22-Oct-2025 10:35:02