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Orissa High Court

Ajmer Khan vs State Of Odisha ... Opposite Party on 17 October, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               BLAPL No.6708 of 2025

                   Ajmer Khan                                     ...         Petitioner
                                                                                   None
                                                    -versus-
                   State of Odisha                                ...   Opposite Party
                                                             Mr. P. Satpathy, Addl. PP
                                                      CORAM:
                                               JUSTICE G. SATAPATHY

                                                    ORDER(ORAL)

17.10.2025 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. None appears for the petitioner at the time of call, but when the matter was initially called out, a Passover was sought for. Further, on the last date also a Passover was sought for, but when the matter was again called out after Passover, adjournment was sought for on the ground of illness of mother of the learned counsel for the petitioner.

3. In such view of the matter, granting last chance to the petitioner, list this matter in the week commencing from 27.10.2025.

(G. Satapathy) Judge Subhasmita Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Sr. Stenographer Reason: Authentication Location: High Court of Orissa Date: 22-Oct-2025 10:35:02