Supreme Court - Daily Orders
Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 30 August, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.104 COURT NO.12 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 507/2011
INDIAN VETERINARY RESEARCH INSTITUTE (IVRI) THROUGH ITS DIRECTOR
Appellant(s)
VERSUS
STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS. Respondent(s)
Date : 30-08-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Vikramjeet Banerjee, ASG
Mr. Praveen Swarup, AOR
Mr. Ameet Singh, Adv.
Ms. Payal Swarup, Adv.
Mr. K.P. Singh, Adv.
Mr. Devesh Maurya, Adv.
For Respondent(s) Mr. Rana Mukherjee, Sr. Adv.
Mr. Rajeev Kumar Dubey, Adv.
Ms. Surabhi Guleri, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Vaidruti Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Ms. Astha Tyagi, AOR
Mr. Dinesh Chander Trehan, Adv.
Mr. Diksha Narula, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Re-list after two weeks.
Digitally signed by
SONIA BHASIN
Date: 2022.09.01
12:30:43 IST
Reason:
(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR