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Supreme Court - Daily Orders

Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 30 August, 2022

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.104                           COURT NO.12               SECTION III-A

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   507/2011

     INDIAN VETERINARY RESEARCH INSTITUTE (IVRI) THROUGH ITS DIRECTOR
                                                      Appellant(s)

                                                  VERSUS

     STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS.               Respondent(s)



     Date : 30-08-2022 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)              Mr.   Vikramjeet Banerjee, ASG
                                   Mr.   Praveen Swarup, AOR
                                   Mr.   Ameet Singh, Adv.
                                   Ms.   Payal Swarup, Adv.
                                   Mr.   K.P. Singh, Adv.
                                   Mr.   Devesh Maurya, Adv.

     For Respondent(s)             Mr. Rana Mukherjee, Sr. Adv.
                                   Mr. Rajeev Kumar Dubey, Adv.
                                   Ms. Surabhi Guleri, Adv.
                                   Mr. Ashiwan Mishra, Adv.
                                   Ms. Vaidruti Mishra, Adv.
                                    Mr. Kamlendra Mishra, AOR

                                   Ms. Astha Tyagi, AOR
                                   Mr. Dinesh Chander Trehan, Adv.
                                   Mr. Diksha Narula, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R
Signature Not Verified Re-list after two weeks. Digitally signed by SONIA BHASIN Date: 2022.09.01 12:30:43 IST Reason:

(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR