Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Miscellaneous Personal Laws (Extension) Act, 1959 3. Extension and amendment of certain Acts. -On and from the appointed [day] [i.e. 1-2-1960], the Acts specified in Schedule I shall stand amended in the manner specified therein.
