Bombay High Court
Raksha Kirit Gosher vs Official Liquidator Of Woodland Garde ... on 23 January, 2020
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
13-67cal609-17.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION (LODGING) NO. 609 OF 2017
IN
COMPANY PETITION NO. 472 OF 2006
Vijay N. Palan & Ors. ...Applicants
V/s.
The Official Liquidator & Ors. ...Respondents
WITH
COMPANY APPLICATION (LODGING) NO. 461 OF 2018
IN
COMPANY PETITION NO. 657 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 594 OF 2018
IN
COMPANY PETITION NO. 101 OF 2015
WITH
COMPANY APPLICATION (LODGING) NO. 26 OF 2019
IN
COMPANY PETITION NO. 20 OF 2014
WITH
COMPANY APPLICATION (LODGING) NO. 28 OF 2019
IN
COMPANY PETITION NO. 103 OF 2012
WITH
COMPANY APPLICATION (LODGING) NO. 38 OF 2019
IN
COMPANY PETITION NO. 48 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 39 OF 2019
IN
COMPANY PETITION NO. 999 OF 2000
WITH
COMPANY APPLICATION (LODGING) NO. 45 OF 2019
IN
COMPANY APPLICATION NO. 744 OF 2018
IN
COMPANY PETITION NO. 280 OF 2016
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WITH
COMPANY APPLICATION (LODGING) NO. 47 OF 2019
IN
COMPANY PETITION NO. 224 OF 1999
WITH
COMPANY APPLICATION (LODGING) NO. 50 OF 2019
IN
COMPANY PETITION NO. 174 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 51 OF 2019
IN
COMPANY PETITION NO. 756 OF 2014
WITH
COMPANY APPLICATION (LODGING) NO. 66 OF 2019
IN
COMPANY PETITION NO. 969 OF 1999
WITH
COMPANY APPLICATION (LODGING) NO. 80 OF 2019
IN
OFFICE LIQUIDATOR'S REPORT NO. 69 OF 2018
WITH
COMPANY APPLICATION (LODGING) NO. 91 OF 2019
IN
COMPANY PETITION NO. 550 OF 2013
WITH
COMPANY APPLICATION (LODGING) NO. 98 OF 2019
IN
COMPANY APPLICATION NO. 116 OF 2019
IN
COMPANY APPLICATION NO. 532 OF 2018
IN
REVIEW PETITION NO. 3 OF 2018
IN
COMPANY PETITION NO. 397 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 99 OF 2019
IN
COMPANY APPLICATION NO. 116 OF 2019
IN
COMPANY APPLICATION NO. 532 OF 2018
IN
REVIEW PETITION NO. 3 OF 2018
IN
COMPANY PETITION NO. 397 OF 2016
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WITH
COMPANY APPLICATION (LODGING) NO. 108 OF 2019
IN
COMPANY PETITION NO. 550 OF 2013
WITH
COMPANY APPLICATION (LODGING) NO. 109 OF 2019
IN
COMPANY PETITION NO. 244 OF 2012
WITH
COMPANY APPLICATION (LODGING) NO. 119 OF 2019
IN
COMPANY PETITION NO. 244 OF 2012
WITH
COMPANY APPLICATION (LODGING) NO. 125 OF 2019
IN
COMPANY PETITION NO. 505 OF 2006
WITH
COMPANY APPLICATION (LODGING) NO. 160 OF 2019
IN
COMPANY APPLICATION NO. 923 OF 2017
IN
OFFICE LIQUIDATOR'S REPORT NO. 14 OF 2015
WITH
COMPANY APPLICATION (LODGING) NO. 161 OF 2019
IN
COMPANY APPLICATION NO. 156 OF 2017
IN
OFFICE LIQUIDATOR'S REPORT NO. 14 OF 2015
WITH
COMPANY APPLICATION (LODGING) NO. 185 OF 2019
IN
COMPANY PETITION NO. 657 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 187 OF 2019
IN
COMPANY PETITION NO. 341 OF 2014
WITH
COMPANY APPLICATION (LODGING) NO. 197 OF 2019
WITH
COMPANY APPLICATION (LODGING) NO. 200 OF 2019
IN
COMPANY PETITION NO. 883 OF 2009
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WITH
COMPANY APPLICATION (LODGING) NO. 203 OF 2019
IN
COMPANY PETITION NO. 370 OF 2015
WITH
COMPANY APPLICATION (LODGING) NO. 216 OF 2019
IN
COMPANY PETITION NO. 166 OF 2002
WITH
COMPANY APPLICATION (LODGING) NO. 228 OF 2018
IN
COMPANY PETITION NO. 418 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 233 OF 2019
IN
COMPANY PETITION NO. 657 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 238 OF 2019
IN
COMPANY PETITION NO. 438 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 245 OF 2019
IN
COMPANY PETITION NO. 347 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 246 OF 2019
IN
COMPANY PETITION NO. 347 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 250 OF 2019
IN
CONTEMPT PETITION NO. 3 OF 2019
IN
CIVIL APPLICATION NO. 453 OF 2017
IN
OFFICE LIQUIDATOR'S REPORT NO. 21 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 254 OF 2019
IN
COMPANY PETITION NO. 863 OF 2015
WITH
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COMPANY APPLICATION (LODGING) NO. 256 OF 2019
IN
COMPANY PETITION NO. 641 OF 2014
WITH
COMPANY APPLICATION (LODGING) NO. 274 OF 2019
IN
COMPANY PETITION NO. 638 OF 2003
WITH
COMPANY APPLICATION (LODGING) NO. 275 OF 2019
IN
COMPANY PETITION NO. 688 OF 2003
WITH
COMPANY APPLICATION (LODGING) NO. 276 OF 2019
IN
COMPANY PETITION NO. 687 OF 2003
WITH
COMPANY APPLICATION (LODGING) NO. 280 OF 2019
IN
COMPANY PETITION NO. 243 OF 2012
WITH
COMPANY APPLICATION (LODGING) NO. 285 OF 2019
IN
COMPANY PETITION NO. 433 OF 2013
WITH
COMPANY APPLICATION (LODGING) NO. 289 OF 2019
IN
COMPANY APPLICATION (LODGING) NO. 148 OF 2019
IN
COMPANY PETITION NO. 505 OF 2006
IN
BIFR NO. 96 OF 1998
WITH
COMPANY APPLICATION (LODGING) NO. 298 OF 2019
IN
COMPANY PETITION NO. 657 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 299 OF 2019
IN
COMPANY PETITION NO. 657 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 300 OF 2019
IN
COMPANY PETITION NO. 756 OF 2014
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WITH
COMPANY APPLICATION (LODGING) NO. 306 OF 2019
IN
COMPANY PETITION NO. 103 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 320 OF 2019
IN
COMPANY PETITION NO. 360 OF 2016
WITH
COMPANY APPLICATION (LODGING) NO. 330 OF 2019
IN
COMPANY PETITION NO. 105 OF 2011
Mr. S. C. Wakankar, Advocate for the Applicant in CAL/609/2017.
Mr Krishnanand Mishra h/for Mr Akhilesh Singh, for the Respondent.
Mr. Vatsal Parikh, i/by Manilal Kher Ambalala & CO. for the Applicant.
In CAL/461/2018.
Ms. Priyanka Pal i/by Little & Co for the Applicants in CAL/594/2018.
Ms.Kalyani Wagle h/for Ms. Sapana Rachure, Advocate for the
Applicant in CAL/26/2019.
Mr.Ramadasan K. V. Advocate for the Applicant in CAL/28/2019.
Mr Krishnanand Mishra h/for Mr Akhilesh Singh, Advocate for the
Applicant in CAL/38/2019.
Ms Usha Singh i/by Vyas And Bhalwal, Advocate for the Applicant in
CAL/39/2019.
Mr. Sidharth Samantaray i/by Mr. Vivek Phadke, Advocate for the
Applicant in CAL/45/2019.
MrNigel Quraishy, Advocate for the Applicant in CAL/47/2019.
Ms. Shyamali Gadre along with Ms Tanvi Doshi, i/by Little & Co for
the R No. 2 and 3 in CAL/47/2019
Ms. Smita Dhuri i/by Mr. Arshil Shah, Advocate for Respondent in
CAL/51/2019. - GOL Offshore Ltd.
Jinal Rathi i/by Mr. Rahul Karnik, Advocate for the Applicant in
CAL/66/2019.
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Ms. Jyoti Sanap i/by M/s. V Deshpande & Co Advocate for Kotak
Mahindra Bank.
Ms. Kalyani Wagle i/by T. N. Tripathi & CO for Respondent No. 2 in
CAL/91/2019.
S. Hussain i/by Mr. Rakesh Sawant, Advocate for the Applicant in
CAL/119/2019.
Mr. Kunal Kanungo along with Ms. R. Garg i/by Cogito Legal for the
Applicant in CAL/203/2019.
Mr. Chirag Kamdar along with Ms. Henna Goradia i/by Wadia
Ghandy & Co. for the Applicant in CAL228/2019.
Ms. Vaishali Sanghavi with Mr. Ravi Mathukia, i/by M/s. Slicis Lex in
CAL/233/2019.
Mr. Bharat Vaishnawa i/by Bharat Vaishnawa & Co. for the Applicant
in CAL238/2019.
Ms. Sukanya Bhaumik, Advocate for the Applicant in CAL254/2019. -
Yes Bank Ltd.
Ms. Krishna Tanna i/by Ms. Purnima Bhatia, Advocate for
Respondent in CAL/274/2019.
Aashdin Chivalwala i/by M/s. Argus Partners, Advocate for the
Petitoner in CP/638/2003, CP/688/2003 and CP/687/2003
Ms. Heena Shaikh i/by M/s. M. V. Kini & Co. for MSEDCL in
CAL/262/2019 & CAL/280/2019.
Mr. Sunil Patel i/by M/s. Sunil & Co for the Petitioner in CP/638/2003,
CP/688/2003 & CP/687/2003.
Ms. Megha Keluskar, Advocate for the Applicant in CAL/285/2019.
Ms. Apurva Gupte i/by Shamim And Company, Advocates for the
Applicant in CAL/289/2019.
Mr. Pawankumar U. Tiwari, Advocate for the Applicant in
CAL/300/2019.
Mr. Melvyn Fernandes i/by Vaish Associates for the Applicant in CAL/
306/2019.
Ms. Tinaz Kapadia i/by Neha Mehta & CO for the Applicant in
CAL320/2019.
Mr. Mahendhar Aithe, Company Prosecutor for Official Liquidator is
present.
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CORAM : R.D. DHANUKA, J.
DATE : 23RD JANUARY, 2020. P.C. :-
1. The applicants are directed to remove all office objections within four weeks from today. It is made clear that no further extension of time would be granted. If all office objections are not removed in any of the aforesaid company applications within four weeks from today, all such company applications to stand dismissed without reference to Court.
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