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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(c) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(c)in regulating power purchase and procurement process by the transmission and distribution utilities including the price at which power shall be purchased from Generating companies, Generating stations or other sources for transmission, sale, distribution and supply in the State.