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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(k) in The Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000

(k)advise every individual policy-holder to effect nomination or assignment or change of address or exercise of options, as the case may be, and offer necessary assistance in his behalf, wherever necessary;