Section 47 in Sai Nath University, Jharkhand Act, 2012
47. Account Sic Audits.
(1)The annual accounts and balance Sheet of the University shall be prepared under the direction of the Board of Management and all funds received by the University from whatever source and all amount disbursed or paid shall be entered the accounts maintained by the University.(2)The annual accounts of the University shall be audited by a chartered accountant, who is a member of the Institute of Chartered Accountants of India, every year.(3)A copy of the annual account and the Balance Sheet together with the audit report shall be submitted to the Board of Governors on or before December 31 following close of the financial year in March 31 each year.(4)The annual accounts, the Balance Sheet and the audit report shall be considered by the Board of Governors at its meeting and the Board of Governors shall forward the same to the Visitor and the State Government along with its observation thereon on or before December 31 each year.(5)In the event of any material qualifications in the Report of the auditors, the State Government may issue directions to the University, and such directions shall be binding on the University.
