Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28] [Entire Act] Union of India - Subsection Section 28(b) in The Coinage Act, 2011 (b)Government of India one rupee note issued under the Currency Ordinance, 1940 (Ord. IV of 1940),
