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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(2)(e) in The Delhi Sikh Gurdwaras Act, 1971

(e)all suits and other legal proceedings instituted or which might have been instituted by or against the Delhi Sikh Gurdwara Board may be continued or instituted by or against the Committee;