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Delhi High Court - Orders

Muneshwar Tyagi vs Intelligence Bureau on 28 November, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~46 to 48
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 11775/2021 & CM APPL. 8699/2024
                                       MUNESHWAR TYAGI                     .....Petitioner
                                                  Through: Mr. Apoorv Kurup, CGSC with
                                                  Ms. Nidhi Mittal, Advs.

                                                                            versus

                                       INTELLIGENCE BUREAU                                                                 .....Respondent
                                                    Through:

                             +         W.P.(C) 11778/2021 & CM APPL. 26024/2023
                                       CHHATRASHAL PATHAK & ANR.            .....Petitioners
                                                   Through: Mr. KC Mittal and Mr. Keshav
                                                   Poonia, Advs.

                                                                            versus

                                       INTELLIGENCE BUREAU                   .....Respondent
                                                    Through: Mr. Anurag Ahluwalia, CGSC
                                                    with Mr. Keshav Sehgal, GP and Ms.
                                                    Hridyanshi Sharma, Advs.

                             +         W.P.(C) 11689/2022, CM APPL. 34784/2022, CM APPL.
                                       34785/2022 & CM APPL. 34786/2022

                                       UPENDRA KUMAR                         .....Petitioner
                                                   Through: Mr. KC Mittal and Mr. Keshav
                                                   Poonia, Advs.

                                                                            versus

                                       UNION OF INDIA                            .....Respondent
                                                     Through: Mr. Balendu Shekhar, CGSC
                                                     with Mr. Prashant Rawat, GP
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                       HON'BLE MR. JUSTICE GIRISH KATHPALIA

                                W.P.(C) 11775/2021                                                                                Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/12/2024 at 21:49:39
                                                                             ORDER

% 28.11.2024 It is now 1.30 pm. As this is a stop-gap Bench, which is not sitting after lunch, re-notify on 27 March 2025.

C. HARI SHANKAR, J.

GIRISH KATHPALIA, J.

NOVEMBER 28, 2024 ar Click here to check corrigendum, if any W.P.(C) 11775/2021 Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2024 at 21:49:39