Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(xiii) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(xiii)to carry out such other duties as may be imposed upon it under this Act or the rules or regulations made thereunder.