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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(e) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(e)all Physical Education or Sports Colleges or Institutions admitted to the privileges of or affiliated to any University established within the State shall stand affiliated to or admitted to the privileges of or affiliated to the University established under this Act.