Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 36 in The U.P. Habitual Offenders' Restriction Rules, 1957

36.

Wherever possible, separate sections will be provided in settlements for the following types of person :
(a)single male settler,
(b)single female settler,
(c)settlers belonging to the same family.