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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3)(a) in THE UTTAR PRADESH REORGANISATION ACT, 2000

(a)the regulation of supply of water from the projects referred to in clause (i) of sub-section (1) of section 79 to the successor States having regard to-
(i)any agreement entered into or arrangement made covering the Government of existing State of Uttar Pradesh and any other State or Union territory, and
(ii)the agreement or the order referred to in sub-section (2) of section 79;