Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23A] [Entire Act] State of Punjab - Subsection Section 23A(b) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 (b)in the case of any other common purpose, shall vest in the Panchayat of that village ;
