Section 81 in U.P. Zila Panchayats Service Rules, 1970
81. Principles to be followed in considering claims.
- In considering claims for compassionate allowance the following principles shall be kept in view :(i)Grants must be restricted to cases involving exceptional hardship:(ii)Death or incapacitation due to special devotion to duty shall be deemed to establish a strong claim for consideration:(iii)Ordinarily preference shall be given to the servants or dependents of servants who have completed at least five years of service.
