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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(v) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(v)All the reports, returns and registers shall be maintained by the licensee and kept in the place of business and be made available to the Inspecting Officer.