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State of Uttar Pradesh - Section

Section 38 in U.P. Revenue Code (Amendment) Act, 2016

38. Amendment of Section 48.

- In Section 48 of the said Code, in Hindi version, for the words ^^lhek fpUg wherever occuring, the words lhek fpUgksa and for the words ^^xkaoksa vkSj {ks=ksa dh j{kk djus ds fy, the words xkaoksa vkSj {ks=ksa dh lhekvksa dks lhekafdr djus ds fy, shall be substituted.