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[Cites 0, Cited by 0] [Section 277] [Entire Act]

State of Punjab - Subsection

Section 277(2) in Punjab Jail Manual, 1996

(2)The day sentry at the main gate shall be posted immediately outside the outer gate and shall carry his rifle with bayonet fixed. The rifle shall not be loaded, but 12 rounds. (one packet of 10 and 2 loose cartridges) of buckshot shall be kept in the pouch which shall be brought round to the front of the belt the flap being left unbuttoned.