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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(4) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(4)All members of the Academic Council other than ex-officio members and members referred to in sub-section (3) shall hold office for a term specified in the Statutes.