Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(2)(ix) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (ix)list of Do's and Dont's to be followed by senior citizens in the interest of their safety will widely be publicized;