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State of Uttar Pradesh - Section
Section 3 in The U.P. Factories Welfare Officers Rules, 1955
3. [ Grades and emoluments of Welfare Officers. [Substituted by Notification No. 1833/XXXVI-3-2000-11 (ADHI.)-99, dated 30th June 2000, published in U.P. Gazette, Part 4, Section (kha), dated 30th June 2000, (w.e.f. 30.6.2000).]
- The grade and scales of pay of a Welfare Officer, shall be such as may be determined by general or special order, by the State Government from time to time.The grades and scales of pay of the Welfare Officer with effect from 1st January, 1996 on the basis of the Fifth Pay Commission Report are shown as below:| Sl. No. | Class | Scale of Pay |
| 1 | 2 | 3 |
| From January 1st, 1996 | ||
| 1 | Welfare Officer, Grade-I (for factories ordinarily employing2500 or more workers per day.) | 10,000-325-15,200 |
| 2 | Welfare Officer, Grade-II (for factories ordinarily employing1000 or more workers per day but not exceeding 2499 workers perday.) | 8000-275-13,500 |
| 3 | Welfare Officer, Grade-III (For Factories ordinarilyemploying 500 or more workers per day but not exceeding 999workers per day.) | 6500-200-10,500] |