Bombay High Court
M/S Mestra A G Switzerland Through ... vs The State Of Maharashtra And Others on 20 August, 2021
Author: S.G. Mehare
Bench: Ravindra V. Ghuge, S.G. Mehare
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
947 WRIT PETITION NO.6076 OF 2020
M/S MESTRA A G SWITZERLAND THROUGH SPECIAL
POWER OF ATTORNEY HOLDER SMITA
LOKESHBHATIYA
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
AND
948 WRIT PETITION NO.6327 OF 2020
M/S CAN PACK SA THROUGH SPECIAL POA HOLDER
SANJIV KUMAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for the Petitioners : Shri Jain Rakesh Nemichandji
AGP for Respondent 1/ State : Shri S.B. Yawalkar
Advocate for Respondent 4 : Shri Deshpande Sanjeev B.
...
CORAM : RAVINDRA V. GHUGE
&
S.G. MEHARE, JJ.
DATE :- 20th August, 2021 Per Court :-
1. The learned advocate for the petitioners submits that the petitions before the Principal Seat have been adjourned after issuing notice to the respondents. He, therefore, submits that ::: Uploaded on - 23/08/2021 ::: Downloaded on - 08/10/2021 10:09:37 ::: *2* 947a948wp6067a6327o20 these petitions may be circulated after four weeks.
2. As such, stand over to 01.10.2021.
kps (S.G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ::: Uploaded on - 23/08/2021 ::: Downloaded on - 08/10/2021 10:09:37 :::