Punjab-Haryana High Court
Pratiba Yadav And Another vs Bar Council Of Punjab And Haryana And ... on 5 December, 2022
Bench: Ravi Shanker Jha, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.27730 of 2022
Date of Decision :05.12.2022
Pratibha Yadav and another
......Petitioners
Versus
Bar Council of Punjab and Haryana and others
...... Respondents
CORAM: HON'BLE MR.JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE HON'BLE MR.JUSTICE ARUN PALLI, JUDGE Present : Mr. P.R. Yadav, Advocate-petitioner No.2 in person. RAVI SHANKER JHA, CHIEF JUSTICE (Oral):
Petitioner No.2, who is appearing in person, prays for and is permitted to withdraw the petition with liberty to pursue the matter with the Election Committee, Punjab and Haryana High Court, Bar Association, Chandigarh-respondent No.3.
Dismissed as withdrawn with liberty, prayed for.
(RAVI SHANKER JHA) CHIEF JUSTICE (ARUN PALLI) JUDGE 05.12.2022 Manoj Bhutani Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 07-12-2022 02:05:57 :::