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Union of India - Section

Section 13 in The Special Protection Group Act, 1988

13. Powers and duties conferrable on members of the Group.

- The Central Government may, by general or special order published in the Official Gazette, direct that, subject to such conditions and limitations as may be specified in that order, any member of the Group may exercise or discharge such powers or duties as may be specified in the said order for giving effect to the provisions of this Act.