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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(h) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(h)Railway Traction Load
(vi)All the users operating the power generating plant in parallel with the grid shall comply with the terms and conditions of the agreement for such connectivity laid down by the Distribution Licensee. Such units shall also promptly comply with any direction that may be issued by the SLDC or the Distribution Licensee in the interest of orderly operation of the grid.
(vii)The Consumer shall not keep connected to the Distribution Licensee’s supply system any apparatus including phase splitters which in the Distribution Licensee’s opinion may interfere with or effect injuriously the Distribution Licensee’s supply to other Consumers and may disturb the supply system in short or long term.]