Section 35(1)(iv) in The Income Tax Act, 1961

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Union of India - Subsection

Section 35(1)(iv) in The Income Tax Act, 1961

(iv)in respect of any expenditure of a capital nature on scientific research related to the business carried on by the assessee, such deduction as may be admissible under the provisions of sub-section (2) :

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Union of India - Subsection

Section 35(1)(iv) in The Income Tax Act, 1961