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[Cites 0, Cited by 0] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(7) in Haryana Municipal Building Bye-laws 1982

(7)Designing for Children. - In the building meant for the predominant use of the children, it shall suit the height of the handrail and other fittings and fixtures etc.]Part-IV Structural Materials and Control