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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(b) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(b)to inspect into complaints received from subscribers or any other person, on any matter having a bearing on the activities of the retirement adviser;