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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(2) in Rajasthan Co-operative Societies Rules, 2003

(2)The expenses incidental to such sale or attempted sale shall be calculated in accordance with the scale laid down in that behalf by the Registrar, from time to time.CHARTER XII Execution of awards, decrees, orders and decisions