Section 33 in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978
33. Submission of periodic returns
.-Every owner of an Iron Ore or a Manganese Ore Mine [and Chrome Ore Mine] [ Inserted by G.S.R. 535(E), dated 28.6.1983 (w.e.f. 1.7.1983).] who maintains a maternity centre according to the prescribed standard shall submit to the Welfare Commissioner in January of each year a certified statement of the expenditure incurred on the maternity centre during the preceding twelve months.
