Patna High Court - Orders
Md.Atiqur Rahman vs The Bihar School Exam.Board &O on 20 July, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11430 of 2008
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Md.Atiqur Rahman, son of Abdul Aziz, Resident of Village - Chandanbara,
P.O. - Chandanbara, P.S. - Dhaka, District - East Champaran at Motihari
.... .... Petitioner/s
Versus
The Bihar School Examination Board & Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Farooque Moazzam
For the Respondent/s : Ms. Binita Singh
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
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03. 20.07.2015None for the petitioner on call.
Counsel for the State is present. Writ application is dismissed for non- prosecution.
(Ajay Kumar Tripathi, J.) SKM/-
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