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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(4) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(4)The salaries and allowances payable to, and other terms and conditions of service of the Chairman and Vice-Chairman shall be such as may be prescribed.