Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81I] [Entire Act] State of Maharashtra - Subsection Section 81I(a) in The Maharashtra Municipal Corporations Act, 1949 (a)the forms of notices under sections 81-B and 81-C and for prescribing the other manner in which they may be served under those sections;
