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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(12) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(12)Ensure all payments of expenditure sanctioned by the Gram Panchayat and ensure monthly expenditure report and utilisation certificate and compliance and abrogation of audit objections.