Section 10 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978
10. Preferential Qualifications.
- A candidate-(i)who has served in the Territorial Army for a minimum period of two years, or(ii)who has obtained a "B" certificate of the N.C.C.shall, other things being equal, be given preference in the matter of direct recruitment to the service.
