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State of Maharashtra - Section

Section 17 in The Maharashtra State Council of Examinations Act, 1998

17. Power to invite experts and officers at meeting.

- The Chairperson of the Council may invite any person who in its opinion is an expert in the field of education or any officer of the Government, to attend its meeting or of its committees, if the subject with which the expert or the officer is concerned is likely to come up for discussion or consideration at such meeting.