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[Cites 0, Cited by 1] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(g) in The Mumbai Municipal Corporation Act, 1888

(g)measures for preventing and checking the spread of dangerous diseases;
(gg)[ establishing and maintaining public hospitals and dispensaries and carrying out other measures necessary for public medical relief;] [Clauses (ff) and (gg) were inserted by Bombay 3 of 1907, Section 9(1).]