Gauhati High Court
Md. Ismail Ahmed And 295 Ors vs The Union Of India And Ors on 20 June, 2023
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GAHC010161042011
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2035/2011
MD. ISMAIL AHMED and 295 ORS
5420068, JUNIOR TEACHER,
VERSUS
THE UNION OF INDIA and ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, NORTH BLOCK, NEW DELHI, PIN-110001
Advocate for the Petitioner : MR. S DEKA
Advocate for the Respondent : SR. CGC
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
20.06.2023.
None appears for the petitioners on call. However, Mr. B. Sarma, learned CGC is present representing the Union of India.
As none appears for the petitioners on call, this writ petition stands dismissed for non prosecution.
Page No.# 2/2 JUDGE Comparing Assistant