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Gauhati High Court

Md. Ismail Ahmed And 295 Ors vs The Union Of India And Ors on 20 June, 2023

                                                                        Page No.# 1/2

GAHC010161042011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2035/2011

            MD. ISMAIL AHMED and 295 ORS
            5420068, JUNIOR TEACHER,



            VERSUS

            THE UNION OF INDIA and ORS
            REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
            AFFAIRS, NORTH BLOCK, NEW DELHI, PIN-110001



Advocate for the Petitioner   : MR. S DEKA

Advocate for the Respondent : SR. CGC




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                          ORDER

20.06.2023.

None appears for the petitioners on call. However, Mr. B. Sarma, learned CGC is present representing the Union of India.

As none appears for the petitioners on call, this writ petition stands dismissed for non prosecution.

Page No.# 2/2 JUDGE Comparing Assistant