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Gujarat High Court

Torrent Private Limited vs Commissioner Of Income Tax on 27 September, 2004

Author: A.R.Dave

Bench: A.R.Dave, K.A.Puj


      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      SPECIAL CIVIL APPLICATION No 5857 of 2004


      --------------------------------------------------------------
      TORRENT PRIVATE LIMITED
 Versus
      COMMISSIONER OF INCOME TAX
      --------------------------------------------------------------
      Appearance:
      1. Special Civil Application No. 5857 of 2004
           MRS SWATI SOPARKAR for Petitioner No. 1
           MR MANISH R BHATT for Respondent No. 1
           MR TANVISH U BHATT for Respondent No. 1

      --------------------------------------------------------------

               CORAM : HON'BLE MR.JUSTICE A.R.DAVE
                                  and
                       HON'BLE MR.JUSTICE K.A.PUJ

               Date of Order: 27/09/2004

 ORAL ORDER

(Per : HON'BLE MR.JUSTICE A.R.DAVE) RULE returnable on 19.1.2005. Service of rule is waived by learned Standing Counsel Shri Tanvish Bhatt for the respondent.

(A.R. Dave, J.) (K.A. Puj, J.) (hn)