Gujarat High Court
Torrent Private Limited vs Commissioner Of Income Tax on 27 September, 2004
Author: A.R.Dave
Bench: A.R.Dave, K.A.Puj
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 5857 of 2004
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TORRENT PRIVATE LIMITED
Versus
COMMISSIONER OF INCOME TAX
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Appearance:
1. Special Civil Application No. 5857 of 2004
MRS SWATI SOPARKAR for Petitioner No. 1
MR MANISH R BHATT for Respondent No. 1
MR TANVISH U BHATT for Respondent No. 1
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CORAM : HON'BLE MR.JUSTICE A.R.DAVE
and
HON'BLE MR.JUSTICE K.A.PUJ
Date of Order: 27/09/2004
ORAL ORDER
(Per : HON'BLE MR.JUSTICE A.R.DAVE) RULE returnable on 19.1.2005. Service of rule is waived by learned Standing Counsel Shri Tanvish Bhatt for the respondent.
(A.R. Dave, J.) (K.A. Puj, J.) (hn)