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[Cites 0, Cited by 0] [Section 290(3)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(3)(a) in The Cantonments Act, 2006

(a)cause to be destroyed, or to be confined for such period as he may direct, any dog or other animal which is, or is reasonably suspected to be, suffering from rabies, or which has been bitten by any dog or other animal suffering or suspected to be suffering from rabies;