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State of Uttar Pradesh - Section

Section 15 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

15. Payment of expenses to Members.

- There shall be paid to the members of the Council and Committees such travelling and other expenses as may from time to time be prescribed by regulations under section 33 (3) (d).