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[Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(2)(m) in The West Bengal Motor Vehicles Rules, 1989

(m)to set up libraries, museums, road side shelters, exhibitions, etc., with models, maps, posters, charts and other illustrated and descriptive publications on road traffic and safe driving;