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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(1) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(1)No person shall, while travelling in the metro railway, carry with him any goods other than [* * *] [Omitted 'a small' by Act No. 34 of 2009.] baggage containing personal belongings not exceeding such volume and weight as may be prescribed.