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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(3) in Haryana Rural Employment Guarantee Scheme, 2007

(3)The Block Programme Officer shall scrutinize the plan of the Gram Panchayat and consolidate them into the block plan so as to submit to the District Programme Coordinator for approval. This exercise shall be completed before January.