Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. Stamp Act, 2008 11. Negotiable warehouse receipts not liable to stamp duty. - Notwithstanding anything contained in this Act, negotiable warehouse receipts shall not be liable to stamp duty.
