Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(3) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 (3)The name of any member who has been removed from office under subsection (1) or (2) shall be published by the State Board in the Official Gazette.
