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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(xiv) in KLE Technological University Act, 2012

(xiv)to support, develop, grant, assist financially or otherwise and guide to educational institutions and programmes run by the Sponsoring Trust in order to improve the quality of students inputs into constituent colleges and programmes in the University.